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State of Uttar Pradesh - Section

Section 7 in U.P. Revenue Code Rules, 2016

7. Arrangement of Circles [Section 6(3)].

- Every order of the Collector made under section 6(3) shall be published in at least two local newspapers having wide circulation and shall also be pasted on the notice board of the Collectorate as well as of the Tahsils.Chapter-III Executive and administrative business of the board