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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Bombay Presidency - Subsection

Section 14(2)(b) in The Bombay Aerial Ropeways Rules, 1959

(b)arrange for first aid and other necessary facilities to such persons till they are removed to their homes or handed over to the care of their relatives or friends.