Delhi High Court - Orders
M/S Fiitjee Ltd vs Shikha Malhotra on 9 January, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1443/2018 & CM APPL. 49953/2018
M/S FIITJEE LTD ..... Petitioner
Through: Mr. Mukesh Goel, Advocate.
versus
SHIKHA MALHOTRA ..... Respondent
Through
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 09.01.2019 Re-notify for 11.03.2019. Interim order to continue.
ANU MALHOTRA, J JANUARY 09, 2019/NC