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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1) in The Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003

(1)The Forum shall take up any kind of grievance concerning with electricity supply to the consumers including applicants for new connections except the grievances arising under sections 126 and 135 of the Act.