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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(4)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)leaves or takes away any person from any such hospital or place in contravention of sub-section (3), shall be punished with imprisonment which may extend to three months or with fine or with both.