Andhra Pradesh High Court - Amravati
M/S Rashi Peripherals Ltd., vs Chodabathula Veera Satya Rama Krishna on 1 August, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.: A.S.No.388 of 2019 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
13. 01.08.2025 RNT, J & MRK, J On 18.07.2025 in I.A.No.1 of 2025, Registrar Judicial was directed to submit the report with respect to the compliance.
2. List on 07.08.2025.
_____________ RNT, J _____________ MRK, J Pab 2