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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Punjab - Subsection

Section 61(3)(v) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(v)Area of Rajpura tehsil of Patiala District excluding the area falling within the Chandigarh Capital periphery but including the areas which are identified and declared for industrial use subject to the condition that such areas are outside the limits of the respective Municipal Committee or the Notified Area Committee, as the case may be;