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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(3)(i) in The Punjab Khadi and Village Industries Board Act, 1955

(i)all funds and other properties, which immediately before the Board ceased to exist were in its possession for the purposes of this Act, shall vest in the Government;