Calcutta High Court
Smt. Subha Agarwal & Ors vs Deputy Commissioner Of Income Tax on 28 April, 2011
Author: Indira Banerjee
Bench: Indira Banerjee
ORDER SHEET W.P. No.924 of 2007 IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION ORIGINAL SIDE Smt. Subha Agarwal & Ors.
-Versus-
Deputy Commissioner of Income Tax, Central Circle -XII, Kolkata & Ors.
Mr. Soumitra Mukherjee, Advocate, ... for the petitioner.
Before The Hon'ble Justice INDIRA BANERJEE 28.04.2011 Interim order, already passed by this Court, shall continue till 13th June, 2011 or until further orders whichever is earlier.
Let the matter retain its position in the list.
All parties are to act on a signed photocopy of this order on the usual undertakings.
(INDIRA BANERJEE, J.) K.Banerjee Assistant Registrar (C.R.)