Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012

(3)No candidate shall be allowed to appear at the main examination unless the Board is satisfied that the candidate is eligible in all respect and complied with all the requirements.