Himachal Pradesh High Court
Jarnail Singh vs . H.P. Gramin Bank on 2 November, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Jarnail Singh vs. H.P. Gramin Bank Cr.MP(M) No.2189 of 2022 02.11.2022 Present: Mr. Kuldeep Singh Chandel, Advocate, for the applicant.
Ms. Devyani Sharma, Advocate, for the respondent.
Learned counsel for the respondent prays for and is granted two weeks' further time to file reply.
Now, list this case on 18.11.2022.
(Sushil Kukreja) Judge 2nd November, 2022 (reena) ::: Downloaded on - 24/12/2022 09:55:04 :::CIS