Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(4) in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974 (4)[ Every affidavit shall also include averments consistent with clause (d) of rule 3] [Added G. N. of 1.7.1975.].
