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Bengal Presidency - Section

Section 229 in Police Regulations, Bengal , 1943

229. Archaeology.

- Officers-in-charge of police-stations shall report to the Superintendent the discovery of any object of archaeological interest, and the Superintendent will report the same direct to the Superintendent, Department of Archaeology, Eastern Circle. Calcutta, under intimation to the Director-General, Archaeology in India, New Delhi. A copy of the report shall also be sent to the Works and Buildings Department, Government of West Bengal, Writers' Buildings, Calcutta, through the Police Directorate and a copy endorsed to the District Magistrate, for information.