Supreme Court - Daily Orders
K.S.B. Ali vs The State Of Andhra Pradesh (Now In ... on 14 November, 2018
Bench: A.K. Sikri, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) No(s). 3307-3308 OF 2018
IN
CIVIL APPEAL No(s). 15571-15572 OF 2017
K.S.B. ALI PETITIONER(S)
VERSUS
THE STATE OF ANDHRA PRADESH
(NOW IN TELANGANA STATE) & ORS. RESPONDENT(S)
O R D E R
We have carefully gone through the review petitions and the connected papers. However, we do not find any merit in the review petitions.
Accordingly, the review petitions are dismissed.
Pending applications, if any, shall also stand disposed of.
…...…................J. (A.K. SIKRI) …...…................J. (ASHOK BHUSHAN) NEW DELHI, NOVEMBER 14, 2018 Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.11.15 17:14:56 IST Reason: ITEM NO.1001 SECTION XII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 3307-3308/2018 in C.A. No. 15571-15572/2017 (Arising out of impugned final judgment and order dated 04-10-2017 in C.A. No. No. 15572/2017 04-10-2017 in C.A. No. No. 15571/2017 passed by the Supreme Court Of India) K.S.B. ALI Petitioner(s) VERSUS THE STATE OF ANDHRA PRADESH (NOW IN TELANGANA STATE) & ORS. Respondent(s) Date : 14-11-2018 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.
Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR)
AR-CUM-PS BRANCH OFFICER
(Signed order is placed on the file.)