Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 115 in Rules of the High Court of Judicature for Rajasthan, 1952

115. Inclusion of papers in the paper-book by order of the Bench.

- Where the Bench hearing the case requires any paper not on the paper-book to be copied, transliterated or translated, a typed copy, or a transliteration or translation of such paper shall be included in the paper-book.