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[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of Maharashtra - Subsection

Section 263(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)call for any return, statement, account or report which he may think fit to require a Zilla Parishad or any Committee thereof or of any Panchayat Samiti to furnish.