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State of Odisha - Section

Section 14 in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

14.

Any Revenue Officer, not below the rank of a Revenue Inspector or an officer of the Food and Drug Administration, not below the rank of Inspector or any officer of the Excise Department, not below the rank of a Sub-Inspector or any officer of the Police Department, not below the rank of a Head Constable may at any time examine any package or receptacle containing poppy straws or any consignment of poppy straws during its transit.