Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Goa - Subsection Section 6(1)(d) in The Goa Judicial Service Rules, 2005 (d)The recruiting authority shall hold viva voce examination carrying 50 marks of candidates who secure not less than fifty percent of marks at such written examination: