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Madhya Pradesh High Court

Harisingh vs Lakhan Singh on 15 May, 2018

THE HIGH COURT OF MADHYA PRADESH SA-1160-2018 (HARISINGH Vs LAKHAN SINGH) 1 Jabalpur, Dated : 15-05-2018 Let record of the Courts below be called for.

(MISS VANDANA KASREKAR) sh JUDGE e ad ts Pr a hy Digitally signed by TULSA SINGH Date: 2018.05.15 15:57:25 +05'30' ad M of rt ou C h ig H