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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(16) in Orissa Minor Minerals Concession Rules, 2004

(16)The licensee shall keep correct account of minor mineral raised during the course of prospecting operation and submit yearly report of prospecting operation carried out in FORM-A prescribed under Rule 11 of the Granite Conservation and Development Rules, 1999 to the Director and the Deputy Director/Mining Officer having jurisdiction.