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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(2)On and from the commencement of this Act, no weight, measures or number, other than the standard weight or measure agreement in relation to any trade, commerce, production or protection.