Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 55 in The Energy Conservation Act, 2001 55. Power of Central Government to issue directions. - The Central Government may give directions to a State Government or the Bureau as to carrying out into execution of this Act in the State.
