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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(1) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(1)Every appeal against an order of the Settlement Officer under section 53 shall be presented to the Director of Survey and Settlement within thirty days from the date of receipt of the order.