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[Cites 0, Cited by 0] [Section 57A(2)] [Section 57A] [Entire Act]

State of Maharashtra - Subsection

Section 57A(2)(c) in The Maharashtra Cooperative Societies Rules, 1961

(c)The Registrar shall direct the Managing Director, General Manager, Manager, Paid Secretary, Group Secretary or any other employee to deliver in person the minute book Of the committee meetings on the date, time and place of the meeting, to the Presiding Officer.