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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2)(d) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

(d)prescribe the evidence of identity to be furnished to a Registrar by persons giving notice of a birth or death in cases where personal attendance before such Registrar is dispensed with;