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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Andhra Pradesh - Subsection

Section 47(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(2)The accounts when audited shall be printed and copies thereof shall,together with the copies of the audit report,be submitted by the Board of Management to the Government with its comments.