Allahabad High Court
State Of U.P. Thru' The Collector ... vs Tejveer Singh & Others on 25 January, 2011
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 4528 of 2011 Petitioner :- State Of U.P. Thru' The Collector Mathura Respondent :- Tejveer Singh & Others Petitioner Counsel :- Nimai Dass (S.C. ) Hon'ble Rajes Kumar,J.
Issue notice to the respondents.
Order Date :- 25.1.2011 OP