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Allahabad High Court

State Of U.P. Thru' The Collector ... vs Tejveer Singh & Others on 25 January, 2011

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 4528 of 2011
 

 
Petitioner :- State Of U.P. Thru' The Collector Mathura
 
Respondent :- Tejveer Singh & Others
 
Petitioner Counsel :- Nimai Dass (S.C. )
 

 
Hon'ble Rajes Kumar,J.
 

Issue notice to the respondents.

Order Date :- 25.1.2011 OP