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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(n) in Himalayan Garhwal University Act, 2016

(n)To co-operate and collaborate with other Universities, institutions, Organisations, Individuals, Industries and societies in India and abroad in such a manner and for such purposes as the university may determine from time to time;