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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(h) in The Haryana Rural Development Fund Rules, 1984

(h)[ "buyer" includes a person buying any agricultural produce on behalf of any other person as his agent or servant or as commission agent; [Added by Haryana Notification No. GSR 52/HA 12/83/S.6/84 dated 6.7.1984.]