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Union of India - Section

Section 17 in The Patents (Amendment) Act, 2002

17. Amendment of section 24C.-

In section 24C of the principal Act,-(a) in clause (c), for the word and figures" section 85", the word and figures" section 84" shall be substituted;
(b)for clause (d), the following clause shall be substituted, namely:-" (d) clause (e) of sub- section (7) of section 84 shall be omitted.".