Patna High Court - Orders
Sanjeet Kumar Ojha & Ors vs The Union Of India & Ors on 16 September, 2014
Author: Samarendra Pratap Singh
Bench: Samarendra Pratap Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.826 of 2014
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1. Sanjeet Kumar Ojha S/O Sri Surya Kumar Ojha Resident Of Village-
Barka Singhanpura, P.S- Simri, District- Buxar.
2. Shiv Prakash Singh S/O Late Chandeshwar Singh Resident Of Village-
Chandakewatiya, P.S- Bihiya, District- Bhojpur.
3. Subhash Kumar S/O Sri Vidyanand Thakur Resident Of Village-
Keshrawan, P.S- Kudhani, District- Muzaffarpur.
4. Dharmendra Kumar S/O Sri Mahendra Singh Resident Of Village-
Dhawain, P.S- Dawat, District- Rohtas.
5. Shivji Ray S/O Tarkeshwar Ray Resident Of Village- Ramdathi, P.S-
Shahpur, District- Bhojpur.
6. Rajan Kumar S/O Sri Triloki Shahi Resident Of Village- Sahbazpur,
P.S- Ahiyapur, District- Muzaffarpur.
7. Vivek Kumar Srivastava S/O Sri Ajay Kumar Srivastava Resident Of
Village- Mahna Ganni, P.S- Muffasil, District- West Champaran.
8. Sudhir Kumar Dubey S/O Sri Tribhuwan Dubey Resident Of Village-
Rasulpur, P.S- Rasulpur, District- Saran.
9. Lal Babu Singh S/O Bhagelu Singh Resident Of Village- Dudhuki, P.S-
Krishna Brahampur, District- Buxar.
10. Sushil Kumar Singh S/O Sri Janardan Singh Resident Of Village-
Dubhuki, P.S- Krishna Brahmpur, District- Buxar .... Petitioners
Versus
1. The Union Of India Through Home Secretary, New Delhi.
2. Secretary, Home Department, Government of India, New Delhi.
3. Director General of Police, Central Reserve Police, New Delhi.
4. Director General of Police, Sheema Sukarsha Bal, New Delhi.
5. Director General of Police, Border Security Force, New Delhi.
6. Director General of Police, Central Industrial Security Force, New Delhi.
7. Deputy Inspector General, Central Reserve Police Force, New Delhi.
8. Staff Selection Commission through Chairman, Chandigarh
.... .... Respondents
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with
Civil Writ Jurisdiction Case No.1199 of 2014
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1. Dashrath Yadav son of Sri Banshidhar yadav, resident of village
Belehari, police station murar, district Buxor
2. Amarendra Kumar, son of Sri Narendra Dubey, resident of village
Dasiyaon, police station nawa nagar, district Buxor
3. Sunil Kumar Yadav son of Sri Anirudh Yadav, resident of village
Rehiyan, police station Krishna Brahan, district Buxor
4. Chandan Kumar Singh, son of Sri Bharat Singh, resident of village
Bajareyan, police station Sahar, district Bhojpur, ara
5. Dheeraj Kumar Singh, son of Sri Ram Ayodhya Singh, resident of village
Deorhi,police station Ara Mufassil, district Bhojpur, ara
6. Ravi Kumar Singh, son of Sri Nawal Kishore Singh, resident of village
Rajapur, Police station Koilwar, district Bhojpur
7. Santosh Kumar Singh, son of Sri Ram Jasnam Singh, resident of village
Babura, Police station barhara, district Bhojpur, ara
8. Prakash Kumar Singh, son of Late RAjendrta Singh, resident of village
Bindgama, police station Barhara, district Bhojpur, ara
9. Nirmal Kumar, son of Sri Bhawan Ray, resident of village
Purahara, police station Chowri, district Bhojpur, Ara
10. Sutixan Kumar Tiwari, son of Sri Chunmun Tiwari resident of village
Patna High Court CWJC No.826 of 2014 (9) dt.16-09-2014
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Chanaur police station Bihiya, district Bhojpur, Ara
11.Krishna Kumar Pandey, son of Sri Uma Shankar Pandey, resident of
village Chanaur, police station Bihiya, District Bhojpur, Ara
.... .... Petitioners
Versus
1. The Union Of India Through Home Secretary, New Delhi
2. Secretary, Home Department, Govt. Of India, New Delhi
3. Director General Of Police, Central Reserve Police Force, New Delhi
4. Director General Of Police, Sheema Suraksha Bal, New Delhi
5. Director General Of Police, Border Security Force, New Delhi
6. Director General Of Police, Central Industrial Security Force, New Delhi
7. Deputy Inspector General, Central Reserve Police Force, New Delhi
8. Regional Director, Staff Selection Commission, Sector 9, Chandigarh
..... ....... Respondents
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with
Civil Writ Jurisdiction Case No.19277 of 2012
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Anil Prasad Gupta S/O Shri Ganesh Prasad Gupta R/O Village- Chausa
Railway Station, P.O. And Police Station- Chausa, District- Buxar, Pin -
802114 .... .... Petitioner
Versus
1. The Union Of India Through Secretary Personnel Public Grievance &
Pension, Govt. Of India, New Delhi
2. The Secretary Department Of Personnel & Training, New Delhi
3. The Chairman, Staff Selection Commission, New Delhi
4. Commandant, Indo-Tibetan Border Police Force, Bihar Region, Patna
.... .... Respondents
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with
Civil Writ Jurisdiction Case No.14985 of 2013
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1. Deepak Kumar Ojha Son Of Sri Shivmuni Ojha Resident Of
Village/Mohalla- Ojha Baraon, P.S.- Murar, District- Buxar
2. Prakash Kumar Son Of Sri Shieo Kumar Singh Resident Of
Village/Mohalla- Khajurar, P.S.- Bhadaur, District- Patna
3. Anish Kumar Son Of Sri Arun Sharma Resident Of Village/Mohalla-
Samochak, P.S.- Makhdumpur, District- Jehanabad
4. Dilip Kumar Son Of Sri Shambhu Sharma Resident Of
Village/Mohalla- Samochak, P.S.- Makhdumpur, District- Jehanabad
5. Ram Pravin Ojha Son Of Sri Brij Mohan Ojha Resident Of
Village/Mohalla- Nimej, P.S.- Brahampur, District- Buxar
6. Pankaj Choudhary Son Of Sri Badri Vishal Choudhary Resident Of
Village/Mohalla- Belaur, P.S.- Udwant Nagar, District- Bhojpur
.... .... Petitioners
Versus
1. The Union Of India Through Home Secretary, New Delhi
2. Secretary, Home Department, Govt. Of India, New Delhi
3. Director General Of Police, Central Reserve Police Force, New Delhi
4. Director General Of Police, Sheema Suraksha Bal, New Delhi
5. Director General Of Police, Border Security Force, New Delhi
6. Director General Of Police, Central Industrial Security Force, New Delhi
7. Deputy Inspector General, Central Reserve Police Force, New Delhi
8. Staff Selection Commission, Chandigarh .... .... Respondents
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with
Patna High Court CWJC No.826 of 2014 (9) dt.16-09-2014
3/4
Civil Writ Jurisdiction Case No.18069 of 2013
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Dilip Kumar Son Of Sri Shambhu Sharma Resident Of Village / Mohalla -
Samochak, P.S. Makhdumpur, District - Jehanabad .... Petitioner
Versus
1. The Union Of India Through Home Secretary, New Delhi
2. Secretary, Home Department, Govt. Of India, New Delhi
3. Director General Of Police, Central Reserve Police Force, New Delhi
4. Director General Of Police, Sheema Suraksha Bal, New Delhi
5. Director General Of Police, Border Security Force, New Delhi
6. Director General Of Police, Central Industrial Security Force, New Delhi
7. Deputy Inspector General, Central Reserve Police Force, New Delhi
8. Staff Selection Commission, Chandigarh .... .... Respondents
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with
Civil Writ Jurisdiction Case No.19039 of 2013
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Pankaj Choudhari S/O Sri Badri Vishal Choudhary Resident Of Village/
Mohalla- Belaur, P.S- Udwant Nagar, District- Bhojpur .... Petitioner
Versus
1. The Union of India Through The Secretary, New Delhi.
2. Secretary, Home Department, Govt. Of India, New Delhi.
3. Director General of Police, Central Reserve Police Force, New Delhi.
4. Director General of Police, Sheema Suraksha Bal, New Delhi.
5. Director General of Police, Border Security Force, New Delhi.
6. Director General of Police, Central Industrial Security Force, New Delhi.
7. Deputy Inspector General, Central Reserve Police Force, New Delhi.
8. Staff Selection Commission, Chandigarh through Secretary
Respondents
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with
Civil Writ Jurisdiction Case No.18878 of 2013
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Ram Pravin Ojha Son Of Sri Brij Mohan Ojha Resident Of Village /
Mohalla - Nimej, P.S. - Brahampur, District - Buxar .... Petitioner
Versus
1. The Union Of India Through Home Secretary, New Delhi
2. The Union Of India Through Home Secretary, New Delhi
3. Secretary, Home Department, Government Of India, New Delhi
4. Secretary, Home Department, Govt. Of India, New Delhi
5. Director General Of Police, Central Reserve Police Force, New Delhi
6. Director General Of Police, Central Reserve Police Force, New Delhi
7. Director General Of Police, Sheema Suraksha Bal, New Delhi
8. Director General Of Police, Sheema Suraksha Bal, New Delhi
9. Director General Of Police, Border Security Force, New Delhi
10. Director General Of Police, Border Security Force, New Delhi
11. Director General Of Police, Central Industrial Security Force, New
Delhi
12. Director General Of Police, Central Industrial Security Force, New
Delhi
13. Deputy Inspector General, Central Reserve Police Force, New Delhi
14. Deputy Inspector General, Central Reserve Police Force, New Delhi
15. Staff Selection Commission Through The Security, Chandigarh
16. Staff Selection Commission Through The Security, Chandigarh
.... .... Respondents
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Patna High Court CWJC No.826 of 2014 (9) dt.16-09-2014
4/4
with
Civil Writ Jurisdiction Case No.17528 of 2013
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Anish Kumar Son Of Sri Arun Sharma Resident Of Village/Mohalla-
Samochak, P.S.- Makhdumpur, District- Jehanabad .... Petitioner
Versus
1. The Union Of India Through Home Secretary, New Delhi
2. Secretary, Home Department, Govt. Of India, New Delhi
3. Director General Of Police, Central Reserve Police Force, New Delhi
4. Director General Of Police, Sheema Suraksha Bal, New Delhi
5. Director General Of Police, Border Security Force, New Delhi
6. Director General Of Police, Central Industrial Security Force, New Delhi
7. Deputy Inspector General, Central Reserve Police Force, New Delhi
8. Staff Selection Commission, Chandigarh .... .... Respondents
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Appearance :
For petitioners (in all cases) : Mr.Rajendra Prasad, Sr. Advocate
For the Commission in all cases) : Mr.Dwivedy Surendra, Sr.Panel counsel
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CORAM: HONOURABLE MR. JUSTICE SAMARENDRA PRATAP SINGH
ORAL ORDER
9 16-09-2014All the eight writ petitions have already been disposed of vide order dated 21.8.2014.
The writ petitions are put up under the heading 'To be mentioned' as inadvertently the party position of C.W.J.C.No. 1199 of 2014 has not completely been mentioned in the cause title of order dated 21.8.2014. However, in order to remove that defect, the complete party position of C.W.J.C. No. 1199 of 2014 is being mentioned in the instant order.
Cause title of order dated 21.8.2014 is thus corrected.
(Samarendra Pratap Singh, J) Shashi.
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