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Himachal Pradesh High Court

Surender Kumar vs . Dav College Management Committee on 1 June, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Surender Kumar vs. DAV College Management Committee CWP No. 5704/2020 .

1.6.2023 Present: Mr. R. L. Chaudhary, Advocate, for the petitioner.

Mr. Vijay Chauhdary, Advocate, for the respondents.

As prayed for, list on 15.6.2023.

r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.6.2023 (pankaj) ::: Downloaded on - 02/06/2023 20:31:13 :::CIS