Smt Mathura Devi vs Mangilal on 15 January, 2018

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Madhya Pradesh High Court

Smt Mathura Devi vs Mangilal on 15 January, 2018

THE HIGH COURT OF MADHYA PRADESH MA-1348-2017 (SM T M4 T H URA DEVI Vs M4NGILAL) 4 Indore, Dated : 15-01-2018 None for the appellants. Adjourned.

(ROHIT ARYA) JUDGE patﬂ