Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 59 in The U.P. Narcotic Drugs Rules, 1986 59. Issue of opium to addicts. - The issue of opium from the District Treasury to the registered addicts may be made in such quantity and at such price and subject to such conditions as are provided in these rules.
