Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Dowry Prohibition Rules, 2000

(1)The membership of any member of the Advisory Board shall cease in case of such member
(i)remaining absent at three consecutive meetings of the Board without sufficient reasons, or
(ii)for any other reasons to be assigned by Government.