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[Cites 0, Cited by 1] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(2)An Aadhaar number shall be a random number and bear no relation to the attributes or identity of the Aadhaar number holder.