Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(b) in The Delhi Development Authority (Permission Of Residential Land And Building For Use As Guest Houses) Regulations, 2003 (b)'Authority' means the Delhi Development Authority constituted under section 3 of the Act.
