Delhi High Court - Orders
Kal Airways Private Limited vs Spicejet Limited & Anr on 19 February, 2019
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~7, 8, 25, 26, 34 & 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ I.A. No.14770/2018 in O.M.P.(I) (COMM.) 71/2016
KAL AIRWAYS PRIVATE LIMITED ..... Petitioner
Through: Mr. Arun Kathpalia, Sr. Adv. with
Mr. Gauhar Mirza, Mr. P.S.S.
Bhargava and Mr. Prakhar Deep,
Advs.
versus
SPICEJET LIMITED & ANR. ..... Respondents
Through: Mr. A.S. Chandhiok, Sr. Adv. with
Mr. Atul Sharma and Mr. Abhinav
Sharma, Advs.
+ I.A. No.14771/2018 in O.M.P.(I) (COMM.) 72/2016
KALANITHI MARAN ..... Petitioner
Through: Mr. Arun Kathpalia, Sr. Adv. with
Mr. Gauhar Mirza, Mr. P.S.S.
Bhargava and Mr. Prakhar Deep,
Advs.
versus
SPICEJET LIMITED & ANR. ..... Respondents
Through: Mr. A.S. Chandhiok, Sr. Adv. with
Mr. Atul Sharma and Mr. Abhinav
Sharma, Advs.
+ O.M.P. (COMM) 450/2018 & I.A. No.14911/2018, 17050/2018
KAL AIRWAYS PVT. LIMITED ..... Petitioner
Through: Mr. Arun Kathpalia, Sr. Adv. with
Mr. Gauhar Mirza, Mr. P.S.S.
Bhargava and Mr. Prakhar Deep,
Advs.
versus
SPICEJET LTD & ANR. ..... Respondents
Through: Mr. A.S. Chandhiok, Sr. Adv. with
Mr. Atul Sharma and Mr. Abhinav
Sharma, Advs.
O.M.P.(I) (COMM.) 71/2016 & Connected Pg.1 of 3
+ O.M.P.(COMM.) 451/2018 & I.A. No.14913/2018
KALANITHI MARAN ..... Petitioner
Through: Mr. Arun Kathpalia, Sr. Adv. with
Mr. Gauhar Mirza, Mr. P.S.S.
Bhargava and Mr. Prakhar Deep,
Advs.
versus
SPICEJET LIMITED & ANR. ..... Respondents
Through: Mr. A.S. Chandhiok, Sr. Adv. with
Mr. Atul Sharma and Mr. Abhinav
Sharma, Advs.
+ O.M.P.(ENF.) (COMM.) 31/2019 & I.A. No.2555/2019
KAL AIRWAYS PVT. LTD. ..... Decree Holder
Through: Mr. Arun Kathpalia, Sr. Adv. with
Mr. Gauhar Mirza, Mr. P.S.S.
Bhargava and Mr. Prakhar Deep,
Advs.
versus
M/S SPICEJET LTD. & ANR. ..... Judgment Debtors
Through: Mr. A.S. Chandhiok, Sr. Adv. with
Mr. Atul Sharma and Mr. Abhinav
Sharma, Advs.
+ O.M.P.(ENF.) (COMM.) 32/2019 & I.A. No.2556/2019
Mr. KALANITHI MARAN ..... Decree Holder
Through: Mr. Arun Kathpalia, Sr. Adv. with
Mr. Gauhar Mirza, Mr. P.S.S.
Bhargava and Mr. Prakhar Deep,
Advs.
versus
M/S SPICEJET LTD. & ANR. ..... Judgment Debtors
Through: Mr. A.S. Chandhiok, Sr. Adv. with
Mr. Atul Sharma and Mr. Abhinav
Sharma, Advs.
O.M.P.(I) (COMM.) 71/2016 & Connected Pg.2 of 3
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 19.02.2019
1. At request of Mr. Kathpalia, learned Senior Counsel, who, appears for the petitioners, renotify the matters on 25.3.2019.
RAJIV SHAKDHER, J FEBRUARY 19, 2019/pmc O.M.P.(I) (COMM.) 71/2016 & Connected Pg.3 of 3