Supreme Court - Daily Orders
Suhas Chakma vs Union Of India on 16 December, 2019
ITEM NO.63 REGISTRAR COURT. 2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJIV KALRA
Writ Petition(s)(Civil) No(s). 471/2019
SUHAS CHAKMA Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
Date : 16-12-2019 This petition was called on for hearing today.
For Petitioner(s) Mr. Mriganga Dutta,Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari,Adv.
For Respondent(s) Mr. Vibhu Shanker Mishra,Adv.
Mr. B. V. Balaram Das, AOR
Mr. Mohit Paul, AOR
Ms.Sunaina Phul,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.1 has already filed the counter affidavit. Four weeks’ time, as last chance is given to respondent No. 2 to file counter affidavit. After expiry of four weeks’, list the matter before the Hon'ble Court.
RAJIV KALRA Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2019.12.17 15:56:58 IST Reason: