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Supreme Court of India

United India Insurance Co. Ltd vs M/S. Riga Sugar Co. Ltd on 27 October, 2009

Bench: Asok Kumar Ganguly, Markandey Katju

                              IN THE SUPREME COURT OF INDIA
                    CIVIL APPELLATE JURISDICTION

                   CIVIL APPEAL NO.       7493 OF 2004


UNITED INDIA INSURANCE CO. LTD.              .....             APPELLANT



                                 VERSUS

M/S RIGA SUGAR CO. LTD.                      .....             RESPONDENT




                                O R D E R

Heard the learned counsel for the parties. We find no merit in this appeal which is, accordingly, dismissed. As a result, the bank guarantee/security shall stand discharged.

No costs.

...................J [MARKANDEY KATJU] ...................J [ASOK KUMAR GANGULY] NEW DELHI OCTOBER 27, 2009.