Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(5) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (5)These provisions shall apply mutatis mutandis in respect of archaeological sites notified by the Art Commission and other competent authorities.
