Patna High Court - Orders
Kapildeo Singh & Ors vs Smt.Kamla Devi on 25 April, 2016
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
Patna High Court CWJC No.17548 of 2010 (3) dt.25-04-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17548 of 2010
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1. Kapildeo Singh S/O Late Nemnarain Singh R/O Vill.- Sikhar, P.S.-
Mofasil, Distt.- Gaya
2. Basmati Devi D/O Late Nemnarain Singh R/O Vill.- Sikhar, P.S.-
Mofasil, Distt.- Gaya
3. Shiv Bachan Singh S/O Late Nemnarain Singh R/O Vill.- Sikhar, P.S.-
Mofasil, Distt.- Gaya
4. Sidhi Singh @ Sidheshar Singh S/O Late Nemnarain Singh R/O Vill.-
Sikhar, P.S.- Mofasil, Distt.- Gaya .... .... Petitioner/s
Versus
1. Smt. Kamla Devi W/O Sri Thakur Onkar Singh R/O Vill.- Kobil, P.S.-
Islampur, Distt.- Gaya. .... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Anil Kumar Saxena -Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
ORAL ORDER
3 25-04-2016Learned counsel for the petitioners submits that instant petition has become infructuous, as a result of which, intends to withdraw the same.
The instant petition is dismissed as withdrawn.
(Aditya Kumar Trivedi, J) perwez U