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Patna High Court - Orders

Kapildeo Singh & Ors vs Smt.Kamla Devi on 25 April, 2016

Author: Aditya Kumar Trivedi

Bench: Aditya Kumar Trivedi

          Patna High Court CWJC No.17548 of 2010 (3) dt.25-04-2016




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.17548 of 2010
                      ======================================================
                      1. Kapildeo Singh S/O Late Nemnarain Singh R/O Vill.- Sikhar, P.S.-
                      Mofasil, Distt.- Gaya
                      2. Basmati Devi D/O Late Nemnarain Singh R/O Vill.- Sikhar, P.S.-
                      Mofasil, Distt.- Gaya
                      3. Shiv Bachan Singh S/O Late Nemnarain Singh R/O Vill.- Sikhar, P.S.-
                      Mofasil, Distt.- Gaya
                      4. Sidhi Singh @ Sidheshar Singh S/O Late Nemnarain Singh R/O Vill.-
                      Sikhar, P.S.- Mofasil, Distt.- Gaya                .... .... Petitioner/s
                                                          Versus
                      1. Smt. Kamla Devi W/O Sri Thakur Onkar Singh R/O Vill.- Kobil, P.S.-
                      Islampur, Distt.- Gaya.                            .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s     :     Mr. Anil Kumar Saxena -Advocate
                      For the Respondent/s     : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
                      ORAL ORDER

3       25-04-2016

Learned counsel for the petitioners submits that instant petition has become infructuous, as a result of which, intends to withdraw the same.

The instant petition is dismissed as withdrawn.

(Aditya Kumar Trivedi, J) perwez U