Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 476(1)] [Section 476] [Entire Act]

Union of India - Subsection

Section 476(1)(a) in The Income Tax Act, 2025

(a)pay the tax deducted at source by him to the credit of the Central Government, as required by or under the provisions of Chapter XIX-B; or