Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)No construction of a building for residential purpose in areas other than basti area and development scheme area shall be permitted on a plot which has an area of less than 54 square meters, or a width less than 6.0 metres or an average depth of less than 9.0 metres.