Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Rajasthan - Subsection Section 85(2) in Rajasthan Panchayati Raj Rules, 1996 (2)Period of transit shall not ordinarily exceed four hour but in case of break-down of vehicle etc., Sarpanch may relax it suitably up to 24 hours.
