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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(3)Custody & Location of the Fund - The fund shall be in the nature of Banking account placed by the Centre at the disposal of the Controller, in the accounts of the Treasury Officer, Bhubaneswar, Special Treasury under the Head of Accounts "8011-Insurance & Pension Fund-106-Other Insurance and pension Funds. The Nabakrushna Choudhury Centre for Development Studies, pension Fund".