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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(2)(a) in The Goa Co-operative Societies Act, 2001

(a)an individual, who is a citizen of India and who is competent to contract under the Contract Act, 1872 (9 of 1872);