Supreme Court - Daily Orders
M/S Raj Kumar Brothers vs M/S Life Essentials Personal Care Pvt ... on 28 August, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.26 COURT NO.12 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 22420/2017
(Arising out of impugned final judgment and order dated 24-03-2017
in ARBC No. 73/2016 passed by the High Court Of Punjab & Haryana At
Chandigarh)
M/S RAJ KUMAR BROTHERS Petitioner(s)
VERSUS
M/S LIFE ESSENTIALS PERSONAL CARE PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.74319/2017-CONDONATION OF DELAY
IN FILING and IA No.74326/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.80475/2017-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)
Date : 28-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Zoheb Hossain, AOR
Adeeba Mujahid, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.08.28 16:46:33 IST Reason: