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Rajasthan High Court - Jaipur

Hotel Gulmarg vs State Of Rajasthan on 7 September, 2020

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 8724/2020

                                    Hotel Gulmarg, Near Petrol Pump, Anasagar Circle Road, Vaishali
                                    Nagar, Ajmer Through Its Proprietor, Vanish Kumar Tak.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.       State Of Rajasthan, Through Additional Chief Secretary,
                                             Department      Of    Finance        (Excise),       Secretariat,   Jaipur
                                             (Rajasthan)
                                    2.       Excise Commissioner, Excise Office- Madhuban, Udaipur
                                             (Rajasthan)
                                    3.       Additional    Excise      Commissioner,            Excise   Zone-Jaipur,
                                             Rajasthan Excise Office, Lal Kothi, Jaipur (Rajasthan)
                                    4.       District Excise Officer, Nh-8, Police Line Road, Police
                                             Lines, Ajmer-305001 (Rajasthan)
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Veyankatesh Garg, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 07/09/2020 Issue notice of the writ petition as well as stay application, returnable on 28.09.2020. Notices be given 'dasti', if prayed.

In the meanwhile, no coercive action shall be taken against the petitioner.

List this matter along with S.B. Civil Writ Petition Nos. 8303/2020 and 6178/2020, after service.

(ASHOK KUMAR GAUR),J Parul/Monika/31 (Downloaded on 08/09/2020 at 09:46:43 PM) Powered by TCPDF (www.tcpdf.org)