Rajasthan High Court - Jaipur
Hotel Gulmarg vs State Of Rajasthan on 7 September, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8724/2020
Hotel Gulmarg, Near Petrol Pump, Anasagar Circle Road, Vaishali
Nagar, Ajmer Through Its Proprietor, Vanish Kumar Tak.
----Petitioner
Versus
1. State Of Rajasthan, Through Additional Chief Secretary,
Department Of Finance (Excise), Secretariat, Jaipur
(Rajasthan)
2. Excise Commissioner, Excise Office- Madhuban, Udaipur
(Rajasthan)
3. Additional Excise Commissioner, Excise Zone-Jaipur,
Rajasthan Excise Office, Lal Kothi, Jaipur (Rajasthan)
4. District Excise Officer, Nh-8, Police Line Road, Police
Lines, Ajmer-305001 (Rajasthan)
----Respondents
For Petitioner(s) : Mr. Veyankatesh Garg, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 07/09/2020 Issue notice of the writ petition as well as stay application, returnable on 28.09.2020. Notices be given 'dasti', if prayed.
In the meanwhile, no coercive action shall be taken against the petitioner.
List this matter along with S.B. Civil Writ Petition Nos. 8303/2020 and 6178/2020, after service.
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