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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1)(b) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(b)He will be concerned with the policy matters and system regarding resident instruction in the University and development of educational technology and teachers training programme.